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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(d) in M.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006

(d)"Collector" and "Additional Collector" of senior I.A.S. scale have the same meaning respectively assigned to them in the Madhya Pradesh Land Revenue Code, 1959 (No. 20 of 1959);