Bombay High Court
Indian Smelting And Refining Co. Ltd vs Association Of Engineering Workers on 5 June, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-215
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2182 OF 2007
Association Of Engineering Workers ....PETITIONER
V/S
Neosym Indudstry Limited And Anr. ....RESPONDENT
WITH WRIT PETITION NO. 2613 OF 2007 Indian Smelting And Refining Co. Ltd. ....PETITIONER V/S Association Of Engineering Workers ....RESPONDENT None for Petitioner Ms. N. R. Patankar for Respondent No. 2 CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 5th June, 2023 P.C. :
S. O. to 17/07/2023 .
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