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[Cites 0, Cited by 0] [Section 16A] [Entire Act]

State of Jharkhand - Subsection

Section 16A(3) in The Bihar Electricity Duty Rules, 1949

(3)The Commissioner shall fix a date on which the licensee or other person shall produce before the [Assistant Commissioner or] [Substituted by S O. 388 dated 23.3.1978.] Superintendent of the circle or the Additional Superintendent or Assistant Superintendent of the sub-circle, as the case may be, a receipted chalan in proof of payment.]