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[Cites 0, Cited by 0] [Section 2(9a)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(9a)(a) in The Maharashtra Prevention of Fragmentation and Consolidation of Holdings Act, 1947

(a)[ in the Bombay area of the State of Maharashtra, the [Bombay Land Revenue Code, 1879;]]