Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 20 in Pepsu Townships Development Board Disposal of Property Rules, 2003

20. Fragmentation.

- No fragmentation on any site on building as the may be, shall be allowed.