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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(b) in The Orissa Dangerous Drugs Rules, 1965

(b)he shall sell the drugs only once on a prescription unless it bears a superscription by the approved practitioner stating that the drugs to be dispensed are to be repeated and specifying therein the intervals of time and the number of times it is to be repeated :