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[Cites 0, Cited by 0] [Section 8A(4)] [Section 8A] [Entire Act]

Union of India - Subsection

Section 8A(4)(a) in The Customs (Appeals) Rules, 1982

(a)order passed by the [Commissioner of Customs] [Substituted by the Finance Act, 1995 (22 of 1995), Section 50, for the word 'Commissioner of Customs'.] (Appeals) under Section 128-A; and