Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20A(4)] [Section 20A] [Entire Act] State of Andhra Pradesh - Subsection Section 20A(4)(e) in Andhra Pradesh Urban Areas (Development) Act, 1975 (e)election of a treasurer who shall keep the financial records and books of accounts ;