Delhi High Court - Orders
M/S The Flash Courier vs Union Of India And Ors on 16 January, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4965/2024 & CM APPL. 20342/2024 (STAY)
M/S THE FLASH COURIER .....Petitioner
Through: None.
versus
UNION OF INDIA AND ORS .....Respondents
Through: Ms. Uma Prasuna Bachu, Sr.
PC for UOI.
Mr. Rajeev Aggarwal, ASC
with Mr. Shubham Goel, Mr.
Mayank Kamra, Mr. Ankit
Gupta and Mr. Siddharth Goel,
Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 16.01.2025 Although Mr. Aggarwal, learned counsel for the respondents is present, none has appeared for the writ petitioner when the matter was called.
Consequently, the writ petition is dismissed for want of prosecution.
YASHWANT VARMA, J.
HARISH VAIDYANATHAN SHANKAR, J.
JANUARY 16, 2025/akc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/01/2025 at 23:07:32