Gujarat High Court
Rameshbhai Chhelshankar Oza Himself & ... vs Deven Jagnath Joshi on 24 October, 2002
Author: K.A. Puj
Bench: K.A.Puj
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
APPEAL FROM ORDER No 43 of 1999
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RAMESHBHAI CHHELSHANKAR OZA HIMSELF & AS DIRECTOR OF
Versus
DEVEN JAGNATH JOSHI
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Appearance:
1. Appeal from Order No. 43 of 1999
MR AMAR N BHATT for Petitioner No. 1
MR PC KAVINA for Respondent No. 1
MR DC DAVE for Respondent No. 2-3
RULE NOT RECD BACK for Respondent No. 4,6,9-12,15-17
MR ARUN H MEHTA for Respondent No. 5
RULE UNSERVED for Respondent No. 7-8,18
RULE SERVED for Respondent No. 13-14
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CORAM : MR.JUSTICE K.A.PUJ
Date of Order: 24/10/2002
ORAL ORDER
This Appeal From Order is tagged with Civil Revision Application No. 168/99 as per the order of this Court. The Civil Revision Application No. 168/99 is disposed of today. The office is directed to place this Appeal From Order before the Court taking up Appeal From Order. SO to 20.11.2002.
(K.A. PUJ, J.) mandora/