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Gujarat High Court

Rameshbhai Chhelshankar Oza Himself & ... vs Deven Jagnath Joshi on 24 October, 2002

Author: K.A. Puj

Bench: K.A.Puj

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      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



      APPEAL FROM ORDER No 43 of 1999



     --------------------------------------------------------------
     RAMESHBHAI CHHELSHANKAR OZA   HIMSELF & AS DIRECTOR OF
Versus
     DEVEN JAGNATH JOSHI
     --------------------------------------------------------------
     Appearance:
     1. Appeal from Order No. 43 of 1999
          MR AMAR N BHATT for Petitioner No. 1
          MR PC KAVINA for Respondent No. 1
          MR DC DAVE for Respondent No. 2-3
          RULE NOT RECD BACK for Respondent No. 4,6,9-12,15-17
          MR ARUN H MEHTA for Respondent No. 5
          RULE UNSERVED for Respondent No. 7-8,18
          RULE SERVED for Respondent No. 13-14


      --------------------------------------------------------------


               CORAM : MR.JUSTICE K.A.PUJ


               Date of Order: 24/10/2002


ORAL ORDER

This Appeal From Order is tagged with Civil Revision Application No. 168/99 as per the order of this Court. The Civil Revision Application No. 168/99 is disposed of today. The office is directed to place this Appeal From Order before the Court taking up Appeal From Order. SO to 20.11.2002.

(K.A. PUJ, J.) mandora/