Supreme Court - Daily Orders
Ghanshyam Dass Seth vs Union Of India on 10 May, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.24 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 34345/2011
(Arising out of impugned final judgment and order dated 02/09/2011
in LPA No. 765/2003 passed by the High Court Of Delhi At New Delhi)
GHANSHYAM DASS SETH & ORS. Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(For final disposal)
Date : 10/05/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Vikas Singh,Sr.Adv.
Mr. Kapish Seth,Adv.
Ms. Deepika Kalia,Adv.
Mr. Nitin K.Adv.
Mr. Lakshmi Raman Singh,Adv.
For Respondent(s) Mr. Dhruv Sheoran,Adv.
Ms. Binu Tamta,Adv.
Mr. Meenesh Kr. Dubey,Adv.
Mr. Manish Kumar,Adv.
Mr. D.S. Mahra,Adv.
Ms. Sushma Suri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter in the month of August, 2016.
(Madhu Bala) (Jaswinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2016.05.11
17:53:46 IST
Reason: