Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Odisha - Subsection Section 50(e) in The Orissa Dangerous Drugs Rules, 1965 (e)Liquid compounds consisting of not more than ten per cent of any one or more of the substances mentioned in Clauses (a), (b) and (c) in any inert fluid; and
