Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2) in The Orissa Secretariat Service Rules, 1980

(2)For preparation of the list of officers fit for promotion to the rank of [Under-Secretaries] [Substituted vide Orissa Gazette Extraordinary No. 1036/21.7.1987.] list prepared under Rule 7 shall be placed before the Board and for preparation of lists of officers fit for promotion to other ranks in the service, the gradation list of the eligible grade shall be placed before the Board.