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National Green Tribunal

The Management Commitee Of Aggarwal ... vs Dda on 28 October, 2015

Author: Swatanter Kumar

Bench: Swatanter Kumar

                   BEFORE THE NATIONAL GREEN TRIBUNAL,
                       PRINCIPAL BENCH, NEW DELHI

                      Original Application No. 61 of 2012
                              (M.A. No. 6 of 2013)
                                      And
                        Original Application No. 78 of 2014
                (M. A. NO. 193 OF 2014 & M. A. NO. 279 OF 2015)
                                        AND
                     Original Application No. 129 of 2015
                            (M.A. No. 367 of 2015)
                                     And
                       Original Application No. 147 of   2015
                              (M.A. No. 522 of 2015)
                                       And
                       Original Application No. 247 of   2015
                               (M.A. No. 617/2015)
                                       And
                       Original Application No. 379 of   2015
                             (M.A. No. 1095 of 2015)
                                       And
                       Original Application No. 383 of   2015
                              (M.A. No. 913 of 2015)
IN THE MATTER OF:-


                  Dr. Arvind Gupta Vs. Union of India & Ors.
                                    And
       Senior Citizen Welfare Association (Regd.) Vs. Govt. of India & Ors.
                                      And
                          Rohan Yadav Vs. DDA & Anr.
                                      And
             Vivekanand Apartments Residents Welfare Association
                                       Vs.
                                  DDA & Anr.
                                      And
             Management Committee of the Aggarwal Co-operative
                          Group Housing Society Ltd.
                                       Vs.
                                 D.D.A. & Ors.
                                      And
        Bhupesh Sehgal & Ors. Vs. Delhi Development Authority & Ors.
                                      And
         Bhagwan Das Girdhar Vs. Krishan Lal Sachdeva & Pooja & Ors.


CORAM :     HON'BLE    MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
            HON'BLE    MR. JUSTICE M.S. NAMBIAR, JUDICIAL MEMBER
            HON'BLE    DR. D.K. AGRAWAL, EXPERT MEMBER
            HON'BLE    MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER




Present: Applicant(OA 61/2012)        Mr. Raj Panjwani, Sr. Adv., & Ms. Maneka Kuar,
                                      Advs.
        Respondent No. 1:             Mr. Ardhendumauli Kumar Prasad, Ms. Priyanka

Swami and Mr. Jigdal G. Chankapa, Advs. Respondent No. 3: Mr. Divyangana Singh, Adv. Respondent No. 4: Mr. Sandeep Gupta and Mr. Tushar Gupta, Advs.

Respondent No. 6 to 8: Mr. Ramjit Srinivasan, Sr. Adv. and Mr. Navin Chawla, Adv.

Respondent Nos. 9&10: Mr. Paras Anand and Mr. Raghav Pandey, Advs. Respondent No. 12: Mr. Piyush Sharma and Mr. Aditya N. Prasad, Advs.

Mr. Vikas Malhotra and Mr. M.P. Sahay, Advs.

Present: Applicant(OA 78/2014) Mr Jay Nandan Singh, Adv.

Respondent No. 1: Ms. Panchajanya Batra Singh, Adv. Respondent Nos.2,3, 4: Mr. Balendu Shekhar, Adv. with Mr. Dinesh Jindal, LO, DPCC Respondent No. 7: Mr. Ardhendumauli Kumar Prasad, Ms. Priyanka Swami and Mr. Jigdal G. Chankapa and Advs.

Present: (Original Application No. 129/2015) Applicant Mr. Ritvick Navet, Adv. Respondent No. 2: Mr. Krishna Kumar Singh, Adv. with Mr. Bhawana Aggarwal, Adv. for MoEF Respondent No. 4: Mr. Ardhendumauli Kumar Prasad, Ms. Priyanka Swami and Mr. Jigdal G. Chankapa, Advs. Mr. Rajiv Bansal, Mr Kush Sharma and Mr. Siddhant Gupta, Advs. for DDA Ms. Panchajanya Batra Singh, Adv. for MoEF & CC Present: Applicant(OA No. 147/2015): Mr. N. R. Sharma, Adv. with Mr. Vivekanand, Applicant in person.

Respondent No. 1: Mr. Rajiv Bansal, Mr. Kush Sharma and Mr. Siddhant Gupta, Advs.

Respondent No. 2 :Mr. Gopal Jain, Mr. Nishant Menon, Mr. Kavita Sarin and Mr. Shafiq Ahmed, Advs. Respondent No. 4: Mr. Ardhendumauli Kumar Prasad, Ms. Priyanka Swami and Mr. Jigdal G. Chankapa, Advs. Ms. Panchajanya Batra Singh, Adv. for MoEF & CC Present: Applicant: (OA No. 247/2015) :

Mr. Ardhendumauli Kumar Prasad, Ms. Priyanka Swami and Mr. Jigdal G. Chankapa, Advs. Mr. Balendu Shekhar, Adv. for EDMC Mr. Rajiv Bansal, Mr. Dhruv Tamta and Mr. Siddhant Gupta, Advs. For DDA Ms. Panchajanya Batra Singh, Adv. for MoEF & CC Mr. Aditya Narain, Mr. Shashank Bhushan, Mr. Arnav Narain and Mr. Anahita Verma, Advs.
Present: (Original Application No. 379/2015) Applicant : Ms. Vandana Sehgal, Mr. Sriharsha Peechara, Advs.
Respondent No. 1: Mr. Rajiv Bansal, Mr. Kush Sharma and Mr. Siddhant Gupta, Advs.
Mr. Ardhendumauli Kumar Prasad, Ms. Priyanka Swami and Mr. Jigdal G. Chankapa, Advs. Respondent No.2 : Mr. Parag Tripathi, Sr. Adv. along with Mr. Ramji Sreenivasan Sr. Adv., Mr. K. R. Sasiprabhu, Mr. Raghav Shankar, Mr. Biju. P. Raman and Mr. Vishnu Sharma, Advs. Respondent No. 8 : Mr. Rajkumar, Adv. along with Mr. S. L. Gundli SLO, CPCB Respondent No.3 :Mr. Gopal Jain, Mr. Nishant Menon, Mr. Kavita Sarin and Mr. Shafiq Ahmed and Mr. Vishnu Choudhary, Advs.
Ms. Puja Kalra, Adv. SDMC Mr. Rajiv Bansal, Mr. Kush Sharma and Mr. Siddhant Gupta, Advs. For DDA Ms. Panchajanya Batra Singh, Adv. for MoEF &CC Present: (Original Application No. 383/2015): Mr. Rahul Khurana, Adv. with Applicant in person Respondent No.3 : Mr. C. Mohan Rao, Mr. Lokesh Kr. Sharma with Dinesh Jindgal, Advs for DPCC Date and Orders of the Tribunal Remarks Item Nos.
29 to 35 Arguments heard. Judgment Reserved.

October 28, 2015 ..........................................,CP (Swatanter Kumar) ..........................................,JM (M.S. Nambiar) ..........................................,EM (Dr. D.K. Agrawal) ..........................................,EM (B.S. Sajwan)