Section 1 in University of Petroleum and Energy Studies Act, 2003

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State of Uttarakhand - Section

Section 1 in University of Petroleum and Energy Studies Act, 2003

1. Short title and Commencement.

(1)This Act may be called the University of Petroleum and Energy Studies Act, 2003.

(2)It shall be deemed to have come into force on the date, the Notification is issued by the State Government.