Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 37 in The Rajasthan Gram Dan Act, 1971 37. Accounts and audit. - The manner in which payment from the Gram Nidhi shall be made, and the accounts shall be kept, audited or re-audited, shall be regulated in accordance with regulations made in this behalf.
