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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(2) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(2)The Medical officer shall visit the Home or Shelter as the case may be, regularly and examine the health of Every inmate at least once in a month and the result thereof shall be noted in the history ticket of the inmate.