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[Cites 0, Cited by 0] [Section 38(14A)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(14A)(b) in The Punjab Liquor Licence Rules, 1956

(b)The licensee shall be authorized to sell foreign liquor at the club for its members, their guests and persons participating in the program/function with a fee of Rs.10,000 per day ; and