Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 119] [Entire Act] Union of India - Section Section 134 in The Code of Civil Procedure, 1908 134. Arrest other than in execution of decree .- The provisions of sections 55, 57 and 59 shall apply, so far as may be, to all persons arrested under this Code.
