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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(4)(c) in Rajasthan Public Procurement Rules, 2012

(c)The period of time between the issuance of the invitation to the electronic reverse auction and the auction shall be of minimum 7 days to allow bidders or contractors to prepare for the auction, taking into account the reasonable needs of the procuring entity.