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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(3) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(3)If, at the end of any count, no candidate can be declared elected, the Returning Officer, shall-
(a)exclude from the poll the candidate who upto that stage has been credited with the lowest value;
(b)examine all the ballot papers in his parcels and sub parcels, arrange the unexhausted papers in sub parcels, according to the next available preferences recorded thereon for the continuing candidates, count the number of papers in each such sub-parcel and credit it to the candidate for whom such preference is recorded, transfer the sub-parcel of all the exhausted papers; and
(c)see whether any of the continuing candidates has, after such transfer and credit secured the quota.