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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(5) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(5)No market fee shall be levied during the financial year 1992-93, on the purchase of wheat by the National Committee for Solidarity with Cuba for the purpose of export to Cuba as a gift.