Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(12) in The Press And Registration Of Books Act, 1867 (12)whether the book is printed, [cyclostyled or lithographed] [Substituted by Act 55 of 1955, Section 15, for "or lithographed" (w.e.f. 1.7.1956).]
