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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(7)(c) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973

(c)whether any conversion of agricultural land into non-agricultural land had taken place within a period of five years before the notified date;