Bombay High Court
The State Of Maharashtra vs Nagesh Bhagwat Sonawane And Ors on 13 December, 2018
Author: V.K.Jadhav
Bench: Indrajit Mahanty, V.K.Jadhav
(1)appa-520-18.doc
rkmore
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO.520 OF 2018
IN
CRIMINAL APPEAL NO.367 OF 2018
Nagesh Bhagwat Sonawane ..Applicant
vs.
The State of Maharashtra ..Respondent
WITH
CRIMINAL APPEAL NO.363 OF 2018
Sonal @ Lalya Rohidas Bhadange ..Appellant
vs.
The State of Maharashtra ..Respondent
WITH
CRIMINAL APPEAL NO.364 OF 2018
Sagar Jairam Bhadange ..Appellant
vs.
The State of Maharashtra ..Respondent
WITH
CRIMINAL APPEAL NO.365 OF 2018
Ganesh Suresh Wagh @ Ganya Kawlya ..Appellant
vs.
The State of Maharashtra ..Respondent
WITH
CRIMINAL APPEAL NO.409 OF 2018
Sunil Daulatrao Khokale ..Appellant
vs.
The State of Maharashtra ..Respondent
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(1)appa-520-18.doc
WITH
CRIMINAL APPEAL NO.432 OF 2018
Sameer Nasir Pathan ..Appellant
vs.
The State of Maharashtra ..Respondent
WITH
CRIMINAL APPLICATION NO.596 OF 2018
IN
CRIMINAL APPEAL NO.432 OF 2018
Sameer Nasir Pathan ..Appellant
vs.
The State of Maharashtra ..Respondent
WITH
CRIMINAL APPLICATION NO.597 OF 2018
IN
CRIMINAL APPEAL NO.432 OF 2018
Sameer Nasir Pathan ..Appellant
vs.
The State of Maharashtra ..Respondent
WITH
CRIMINAL APPEAL NO.934 OF 2018
Nitin Balkrushna Kale @ Nitya Khichadya ..Appellant
vs.
The State of Maharashtra ..Respondent
WITH
CRIMINAL APPEAL NO.1338 OF 2018
The State of Maharashtra ..Appellant
vs.
Nagesh Bhagwat Sonawane & Ors. ..Respondents
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(1)appa-520-18.doc
WITH
APPLICATION FOR LEAVE TO APPEAL (STATE) NO.62 OF 2018
The State of Maharashtra ..Appellant
vs.
Krushna Chatru Patil & Ors. ..Respondents
Mr.Vivek Arote i/by Mr.Aninket Nikam, for the Applicant.
Mr.Ganesh Gole, for Respondent No.1.
Mr.Aniket Vagal, for the Applicant in Criminal Application No.520/2018.
Mrs.M.H. Mhatre, APP for the State.
CORAM : INDRAJIT MAHANTY &
V.K.JADHAV, JJ.
DATE : 13th December, 2018. P.C. 1] Heard learned counsel for the parties. 2] Learned counsel for the Applicant undertakes to serve copy of the
brief within a period of one week.
Stand over to 7th January, 2019.
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