Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 62]

Bombay High Court

The State Of Maharashtra vs Nagesh Bhagwat Sonawane And Ors on 13 December, 2018

Author: V.K.Jadhav

Bench: Indrajit Mahanty, V.K.Jadhav

                                                                      (1)appa-520-18.doc

rkmore


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CRIMINAL APPELLATE JURISDICTION
                             CRIMINAL APPLICATION NO.520 OF 2018
                                                IN
                                  CRIMINAL APPEAL NO.367 OF 2018


         Nagesh Bhagwat Sonawane                          ..Applicant
               vs.
         The State of Maharashtra                         ..Respondent
                                              WITH
                                  CRIMINAL APPEAL NO.363 OF 2018
         Sonal @ Lalya Rohidas Bhadange                   ..Appellant
               vs.
         The State of Maharashtra                         ..Respondent
                                              WITH
                                  CRIMINAL APPEAL NO.364 OF 2018
         Sagar Jairam Bhadange                            ..Appellant
               vs.
         The State of Maharashtra                         ..Respondent
                                              WITH
                                  CRIMINAL APPEAL NO.365 OF 2018
         Ganesh Suresh Wagh @ Ganya Kawlya                ..Appellant
               vs.
         The State of Maharashtra                         ..Respondent
                                              WITH
                                  CRIMINAL APPEAL NO.409 OF 2018
         Sunil Daulatrao Khokale                          ..Appellant
               vs.
         The State of Maharashtra                         ..Respondent


                                                                                         1/3



             ::: Uploaded on - 15/12/2018                ::: Downloaded on - 27/12/2018 06:45:59 :::
                                                              (1)appa-520-18.doc




                                     WITH
                         CRIMINAL APPEAL NO.432 OF 2018
Sameer Nasir Pathan                              ..Appellant
      vs.
The State of Maharashtra                         ..Respondent
                                       WITH
                    CRIMINAL APPLICATION NO.596 OF 2018
                                       IN
                         CRIMINAL APPEAL NO.432 OF 2018
Sameer Nasir Pathan                              ..Appellant
      vs.
The State of Maharashtra                         ..Respondent
                                       WITH
                    CRIMINAL APPLICATION NO.597 OF 2018
                                       IN
                         CRIMINAL APPEAL NO.432 OF 2018


Sameer Nasir Pathan                              ..Appellant
      vs.
The State of Maharashtra                         ..Respondent
                                       WITH
                         CRIMINAL APPEAL NO.934 OF 2018
Nitin Balkrushna Kale @ Nitya Khichadya          ..Appellant
      vs.
The State of Maharashtra                         ..Respondent
                                      WITH
                        CRIMINAL APPEAL NO.1338 OF 2018
The State of Maharashtra                         ..Appellant
      vs.
Nagesh Bhagwat Sonawane & Ors.                   ..Respondents

                                                                                2/3



    ::: Uploaded on - 15/12/2018                ::: Downloaded on - 27/12/2018 06:45:59 :::
                                                                          (1)appa-520-18.doc

                                                 WITH
         APPLICATION FOR LEAVE TO APPEAL (STATE) NO.62 OF 2018
The State of Maharashtra                                     ..Appellant
         vs.
Krushna Chatru Patil & Ors.                                  ..Respondents


Mr.Vivek Arote i/by Mr.Aninket Nikam, for the Applicant.
Mr.Ganesh Gole, for Respondent No.1.
Mr.Aniket Vagal, for the Applicant in Criminal Application No.520/2018.
Mrs.M.H. Mhatre, APP for the State.


                                      CORAM : INDRAJIT MAHANTY &
                                              V.K.JADHAV, JJ.
                                      DATE   :    13th December, 2018.

P.C.

1]       Heard learned counsel for the parties.


2]       Learned counsel for the Applicant undertakes to serve copy of the

brief within a period of one week.

Stand over to 7th January, 2019.

(V.K.JADHAV, J) (INDRAJIT MAHANTY, J) 3/3 ::: Uploaded on - 15/12/2018 ::: Downloaded on - 27/12/2018 06:45:59 :::