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[Cites 0, Cited by 0] [Section 343] [Entire Act]

Union of India - Subsection

Section 343(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)No officer shall be confirmed in the Indian Naval Reserve unless he has successfully completed his initial training of 2 months and is recommended by the Commanding Officer under whom such training is completed.