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Union of India - Section

Section 30 in The Municipal solid wastes (Management and handling) Rules, 2000

30. A vegetative cover shall be provided over the completed site in accordance with the and following specifications, namely :-

(a)Selection of locally adopted non-edible perennial plants that are resistant to drought and extreme temperatures shall be allowed to grow;
(b)The plants grown be such that their roots do not penetrate more than 30 cms. This condition shall apply till the landfill is stabilised;
(c)Selected plants shall have ability to thrive on low-nutrient soil with minimum nutrient addition;
(d)Plantation to be made in sufficient density to minimize soil erosion.
CLOSURE OF LANDFILL SITE AND POST-CARE