Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 66] [Entire Act] State of Punjab - Section Section 3 in Forest Rules 3. The Chief Conservators of Forests and Conservators of Forests are empowered to exercise all or any of the powers conferred in the following schedule.
