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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(1)(a) in Abhilashi University (Establishment And Regulation) Act, 2014

(a)the constitution, powers and functions of the authorities and other bodies of the University as may be constituted from time to time;