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State of Uttar Pradesh - Section

Section 7 in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989

7. Power to refuse the licence.

- The Licensing Authority may after affording the person concerned an opportunity of stating his case and for reasons to be recorded in writing refuse to grant [* * *] [The words 'or renew' omitted by Notification No. Bha. Sa.-151/XXIX-Kha-11-Compo.-La.-80-91, dated 21st January, 1992.]a licence.