Gauhati High Court
Dr. Dipanjali Devi vs The State Of Assam And 3 Ors on 17 September, 2024
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
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GAHC010049482023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1454/2023
DR. DIPANJALI DEVI
W/O- LAKSHYESWAR GOSWAMI,
RESIDENT OF MAHARSHI PATH,
NEAR AKANSHA HOSPITAL,
GOTANAGAR, P.O.- MALIGAON,
P.S.- JALUKBARI, DISTRICT- KAMRUP(M),
ASSAM, PIN- 781011.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM,
HIGHER EDUCATION DEPARTMENT,
DISPUR, GUWAHATI- 781006.
2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
HIGHER EDUCATION DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE DIRECTOR OF HIGHER EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019
KAMRUP(M)
ASSAM.
4:THE DEPUTY DIRECTOR OF HIGHER EDUCATION
ASSAM
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KAHILIPARA
GUWAHATI- 781019
KAMRUP(M)
ASSAM
Advocate for the Petitioner : MR. A SARMA, MR T R SEN,MR. LENTSO,MR. K KALITA
Advocate for the Respondent : SC, HIGHER EDU,
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
17.09.2024 Heard Shri L. Sangtam, learned counsel for the petitioner.
Shri K. Gogoi, learned Standing Counsel, Higher Education Department has however submitted that a detail exercise is going on for verification of the Ph.D. Degree obtained from the Magadh University, Bodh Gaya, Bihar by a number of candidates including the petitioner herein. He accordingly prays for and is granted 4(four) weeks time to come up for further instructions List this case immediately after the ensuing Puja Vacation.
JUDGE Comparing Assistant