Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 35 in The Chhattisgarh Stamp Rules, 1942

35. No discount of commission allowed to ex-officio vendors.

- No ex-officio vendor shall receive discount on purchases of stamps made or commission on sales of stamps effected by him :[Provided that the ex-officio stamp vendor authorised under Rule 25 (3) for the sale of the revenue tickets shall be given a commission at the rate of 3% from 1-10-2003 and 6% from the date of 1-10-2004] [Proviso inserted by Notification No. F-10/29/2005/CT (R)/V (49), dated 7-11-2005.].