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[Cites 0, Cited by 0] [Section 73H(16)] [Section 73H] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73H(16)(d) in The M.P. Factories Rules, 1962

(d)Barriers of substantial construction shall be securely and permanently fixed across any doorway or gateway in a building or in a wall which conceals an approaching train front view, between the building and the track as prescribed in clause (a) of sub-rule (3).