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[Cites 0, Cited by 0] [Section 208(2)] [Section 208] [Entire Act]

State of Chattisgarh - Subsection

Section 208(2)(c) in The Chhattisgarh Municipal Corporation Act, 1956

(c)discharging any responsibility attaching to the person in whose favour the Commissioner's order is made for maintaining, repairing, Hushing or cleaning the joint drains or any part thereof.