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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(3) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(3)Nothing in the Regulations shall, explicitly or impliedly, bar the Commission from dealing with any matter or exercising any power under the Act for which no Regulation have been framed and the Commission may deal with such matters with powers and functions in such a manner as it thinks fit.