Bombay High Court
Ajay Kadburi Lalsare vs Security Printing And Minting Copr. Of ... on 16 January, 2020
Bench: Ranjit More, Surendra Pandharinath Tavade
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN WP STAMP NO. 4038 OF 2019
In
WRIT PETITION 13956 OF 2018
Ajay Kadburi Lalsare ....Applicant
V/S
Security Printing And Minting Copr. Of India ....Respondent
Ltd. And Anr CORAM : RANJIT MORE. & SURENDRA PANDHARINATH TAVADE, JJ DATE : 16th January, 2020 P.C. :
Due to paucity of time the matter is adjourned to 26/02/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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