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State of Rajasthan - Section

Section 21 in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978

21. Allotment of small patches.

- Small patches of land up to 2 acres or less shall be allotted to a tenant of contiguous field or holding by charging 25% over and above the reserve price, but if there are more than one claimant for such patch it will be given to the highest bidder by initiating auction amongst such claimants having contiguous field or holding thereto.