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[Cites 0, Cited by 0] [Section 451] [Entire Act]

Union of India - Subsection

Section 451(J) in Indian Telegraph Rules, 1951

(J)[ Cancellation charges for Trunk Calls [Inserted by G.S.R. 553(E), dated 27.3.1986]
(i)Ordinary calls, if cancelled within one hour of booking and before the maturity of the call is Re. 1.
(ii)Calls, other than the ordinary calls, if cancelled within half an hour of booking and before the maturity of the call is Re. 1.]