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[Cites 0, Cited by 2] [Section 74(2)] [Section 74] [Entire Act]

State of Odisha - Subsection

Section 74(2)(b) in Orissa Value Added Tax Act, 2004

(b)Stop the vehicle or carrier at every check-post or barrier set up under sub-section (1) or at any other place when so required by an officer authorised by the Commission in this behalf: