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[Cites 0, Cited by 0] [Section 218A(2)] [Section 218A] [Entire Act]

Union of India - Subsection

Section 218A(2)(vii) in The Merchant Shipping Act, 1958

(vii)the manner of conducting inspection in a ship to verify possession of the Maritime Labour Certificate and the Declaration of Maritime Labour Compliance under sub-section (3) of section 176A;