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[Cites 0, Cited by 0] [Section 11(14)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(14)(ii) in The Bengal Electricity Duty Act, 1935

(ii)the expression "expanded portion" shall mean such portion of an existing industrial unit which is set up for commercial production after creation of additional capacity either in the existing premises or in any other premises in West Bengal.