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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(a) in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964

(a)that the result of the election has been materially affected,-
(i)by the improper rejection or refusal of a vote; or
(ii)by any non-compliance with the provisions of the Act or of any of these rules; or