Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 117] [Entire Act]

State of Kerala - Subsection

Section 117(c) in Kerala Police Act, 2011

(c)personates as a police officer other than innocently for the purposes of entertainment; or