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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(b) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(b)In the case of an objector to a particular or particulars in an entry the objector and on the person to the inclusion of whose name the objection relates;