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Gauhati High Court

The School Selection Committee Of Abbas ... vs Md. Abdul Aziz Ahmed And 5 Ors on 10 January, 2022

Bench: Chief Justice, Soumitra Saikia

                                                            Page No.# 1/4

GAHC010213822021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                     Case : I.A.(Civil)/2197/2021

         THE SCHOOL SELECTION COMMITTEE OF ABBAS ALI CHOUDHURY
         MEMORIAL H.S. SCHOOL
         REPRESENTED BY MD. ABDUL LATIF
         AGED ABOUT 65 YEARS
         THE PRESIDENT CUM CHAIRPERSON OF THE SCHOOL MANAGEMENT
         AND DEVELOPMENT COMMITTEE
         VILL AND P.O.-BALAGAON
         DIST-BARPETA
         ASSAM
         PIN-781319


          VERSUS

         MD. ABDUL AZIZ AHMED AND 5 ORS.
         S/O LATE KASEM ALI
         VILL-CHANDMAMA PATHAR
         P.O.-CHANDMAMA
         DIST-BARPETA
         ASSAM
         PIN-781332

         2:THE STATE OF ASSAM
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM
          DEPARTMENT OF SECONDARY EDUCATION
          DISPUR
          GUWAHATI
         ASSAM
          PIN-781006
          3:THE DIRECTOR OF SECONDARY EDUCATION
         ASSAM
         KAHILIPARA
                                                             Page No.# 2/4

GUWAHATI
ASSAM
PIN-781019
4:THE INSPECTOR OF SCHOOLS
BARPETA DISTRICT CIRCLE
BARPETA
ASSAM
5:THE STATE SELECTION BOARD (FOR SELECTION OF PRINCIPAL OF
HIGHER SECONDARY SCHOOL)
REPRESENTED BY THE CHAIRPERSON CUM COMMISSIONER AND
SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI-781006
6:MD. RAFIK AHMED
S/O ISMAIL HUSSAIN
PRINCIPAL
ABBAS ALI CHOUDHURY MEMORIAL HIGHER SECONDARY SCHOOL
VILL AND P.O.-BALAGAON
DIST- BARPETA
ASSAM
PIN-781319
R/O VILL- RAJAKHAL
P.O.-CHAPEBARI
DIST- BARPETA
ASSAM
PIN-781332
------------
Advocate for : MR. B CHAKRAVARTY
Advocate for : MR F U BARBHUIYA (FOR CAVEATOR) appearing for MD. ABDUL
AZIZ AHMED AND 5 ORS.

Linked Case : WA/340/2021

THE SCHOOL SELECTION COMMITTEE OF ABBAS ALI CHOUDHURY
MEMORIAL H.S. SCHOOL
REPRESENTED BY MD. ABDUL LATIF
AGED ABOUT 65 YEARS
THE PRESIDENT CUM CHAIRPERSON OF THE SCHOOL MANAGEMENT
AND DEVELOPMENT COMMITTEE
VILL AND P.O.-BALAGAON
DIST-BARPETA
ASSAM
PIN-781319


VERSUS
                                                        Page No.# 3/4

ABDUL AZIZ AHMED AND 5 ORS.
S/O LATE KASEM ALI
VILL-CHANDMAMA PATHAR
P.O.-CHANDMAMA
DIST-BARPETA
ASSAM
PIN-781332

2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
 DEPARTMENT OF SECONDARY EDUCATION
 DISPUR
 GUWAHATI
ASSAM
 PIN-781006
 3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
 GUWAHATI
ASSAM
 PIN-781019
 4:THE INSPECTOR OF SCHOOLS
 BARPETA DISTRICT CIRCLE
BARPETA
ASSAM
 5:THE STATE SELECTION BOARD (FOR SELECTION OF PRINCIPAL OF
HIGHER SECONDARY SCHOOL)
REPRESENTED BY THE CHAIRPERSON CUM COMMISSIONER AND
SECRETARY TO THE GOVT. OF ASSAM
 EDUCATION (SECONDARY) DEPARTMENT
 DISPUR
 GUWAHATI-781006
 6:MD. RAFIK AHMED
S/O ISMAIL HUSSAIN
 PRINCIPAL
ABBAS ALI CHOUDHURY MEMORIAL HIGHER SECONDARY SCHOOL
VILL AND P.O.-BALAGAON
 DIST- BARPETA
ASSAM
 PIN-781319
 R/O VILL- RAJAKHAL
 P.O.-CHAPEBARI
 DIST- BARPETA
ASSAM
 PIN-781332
 ------------
Advocate for : MR. B CHAKRAVARTY
                                                                           Page No.# 4/4

             Advocate for : MR F U BARBHUIYA (FOR CAVEATOR) appearing for ABDUL
             AZIZ AHMED AND 5 ORS.


                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                       ORDER

10.01.2022 The matter is taken up through video conferencing. This Interlocutory Application stands disposed of in terms of the order passed today in WA 350/2021 with WA 340/2021.

                      JUDGE                CHIEF JUSTICE



Comparing Assistant