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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Andhra Pradesh - Subsection

Section 46(2)(b) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(b)read the relevant entry in the electoral roll in full and ask him whether he is the person referred to in that entry;