Delhi High Court - Orders
Webkul Software Private Limited vs Cedcoss Technologies Private Limited on 12 July, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1019/2016 & I.A. 9278/2016
WEBKUL SOFTWARE PRIVATE LIMITED ..... Plaintiff
Through: Mr. Sandeep Das and Ms. Aishwarya
Singh, Advocates.
versus
CEDCOSS TECHNOLOGIES PRIVATE LIMITED..... Defendant
Through: Ms. Sonali Maurya, Advocate for
Ms. Priyanka Singh, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 12.07.2022 Learned counsel appearing on behalf of the Defendant seeks an adjournment on the ground that the arguing counsel is unwell today.
At request, list on 19.09.2022.
JYOTI SINGH, J JULY 12, 2022/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:14.07.2022 14:26:30