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Delhi High Court - Orders

Webkul Software Private Limited vs Cedcoss Technologies Private Limited on 12 July, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~8
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(COMM) 1019/2016 & I.A. 9278/2016
                                WEBKUL SOFTWARE PRIVATE LIMITED       ..... Plaintiff
                                            Through: Mr. Sandeep Das and Ms. Aishwarya
                                            Singh, Advocates.

                                                   versus

                                CEDCOSS TECHNOLOGIES PRIVATE LIMITED..... Defendant
                                            Through: Ms. Sonali Maurya, Advocate for
                                            Ms. Priyanka Singh, Advocate.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                   ORDER

% 12.07.2022 Learned counsel appearing on behalf of the Defendant seeks an adjournment on the ground that the arguing counsel is unwell today.

At request, list on 19.09.2022.

JYOTI SINGH, J JULY 12, 2022/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:14.07.2022 14:26:30