Supreme Court - Daily Orders
Vassudev Madkaikar vs The State Of Goa on 8 August, 2022
Bench: S. Abdul Nazeer, J.K. Maheshwari
ITEM NO.30 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7466-7467/2021
(Arising out of impugned final judgment and orders dated 05-03-2021
and dated 08-03-2021 in WP No. 92/2021 passed by the High Court of
Judicature at Bombay at Goa)
VASSUDEV MADKAIKAR & ORS. Petitioner(s)
VERSUS
THE STATE OF GOA & ORS. Respondent(s)
(IA No. 62395/2022 - WITHDRAWAL OF CASE / APPLICATION
IA No. 57585/2022 - WITHDRAWAL OF CASE / APPLICATION)
Date : 08-08-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Mr. Yashraj Singh Deora, AOR
Mr. Siddhant Singh,Adv.
For Respondent(s) Mr. Arvind Kr.Sharma,Adv.
Mr. Aniteja Sharma,Adv.
Mr. Raj Kishor Choudhary, AOR
Ms. Ruchira Gupta,Adv.
Ms. Nancy Shah,Adv.
Ms. Harshita Sharma,Adv.
Mr. Shishir Deshpande, AOR
Mr. Salvador Santosh Rebello, AOR
Mr. Raghav Sharma Kanishk Arora,Adv.
Ms. Nidhi Wardhan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners has filed IA No.62395 of 2022 seeking withdrawal of Special Leave Petitions.
Signature Not Verified Digitally signed by Application is allowed. The Special Leave Petitions Anita Malhotra Date: 2022.08.10 16:37:11 ISTReason: are accordingly dismissed as withdrawn.
(ANITA MALHOTRA) (KAMLESH RAWAT)
AR-CUM-PS COURT MASTER