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Supreme Court - Daily Orders

Vassudev Madkaikar vs The State Of Goa on 8 August, 2022

Bench: S. Abdul Nazeer, J.K. Maheshwari

     ITEM NO.30                                COURT NO.5                    SECTION IX

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                     No(s).     7466-7467/2021

     (Arising out of impugned final judgment and orders dated 05-03-2021
     and dated 08-03-2021 in WP No. 92/2021 passed by the High Court of
     Judicature at Bombay at Goa)

     VASSUDEV MADKAIKAR & ORS.                                                Petitioner(s)

                                                        VERSUS

     THE STATE OF GOA & ORS.                                                  Respondent(s)

     (IA No. 62395/2022 - WITHDRAWAL OF CASE / APPLICATION
     IA No. 57585/2022 - WITHDRAWAL OF CASE / APPLICATION)

     Date : 08-08-2022 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER
                             HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Petitioner(s)                  Mr. Yashraj Singh Deora, AOR
                                        Mr. Siddhant Singh,Adv.

     For Respondent(s)                  Mr. Arvind Kr.Sharma,Adv.
                                        Mr. Aniteja Sharma,Adv.
                                        Mr. Raj Kishor Choudhary, AOR

                                        Ms.   Ruchira Gupta,Adv.
                                        Ms.   Nancy Shah,Adv.
                                        Ms.   Harshita Sharma,Adv.
                                        Mr.   Shishir Deshpande, AOR

                                        Mr. Salvador Santosh Rebello, AOR
                                        Mr. Raghav Sharma Kanishk Arora,Adv.
                                        Ms. Nidhi Wardhan,Adv.
                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel for the petitioners has filed IA No.62395 of 2022 seeking withdrawal of Special Leave Petitions.

Signature Not Verified Digitally signed by Application is allowed. The Special Leave Petitions Anita Malhotra Date: 2022.08.10 16:37:11 IST

Reason: are accordingly dismissed as withdrawn.



                         (ANITA MALHOTRA)                                 (KAMLESH RAWAT)
                            AR-CUM-PS                                       COURT MASTER