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[Cites 0, Cited by 0] [Section 371J(1)] [Section 371J] [Entire Act]

Union of India - Subsection

Section 371J(1)(c) in Constitution of India, 1950

(c)equitable opportunities and facilities for the people belonging to the said region, in the matters of public employment, education and vocational training, subject to the requirements of the State as a whole.