Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 185] [Entire Act] State of Punjab - Subsection Section 185(6) in The Punjab Panchayati Raj Act, 1994 (6)The Standing Committees shall perform the functions specified in sub- sections (1) to (5) to the extent the powers are delegated to them by the Zila Parishad.